The Divisional Manager vs Smt. Sumitra Debbarma ...
2026 Latest Caselaw 1471 Tri

Tripura High Court

The Divisional Manager vs Smt. Sumitra Debbarma ... on 12 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                               Page 1 of 1




                    HIGH COURT OF TRIPURA
                          AGARTALA
                        MAC App. 1/2026

The Divisional manager, National Insurance Co. Ltd.
                                                                 ----Appellant(s)
                          Versus
Smt. Sumitra Debbarma                                         ----Respondent(s)

For Appellant(s) : Mr. D. Sarma, Advocate For Respondent(s) : Mr. PS Roy, Advocate

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 12/03/2026

At the request of learned counsel appearing for the parties, list the matter on

13.03.2026.

                                                    JUDGE






SAIKAT KAR                    KAR

Date: 2026.03.12 17:35:47

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