Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mr. P. Roy Barman vs Mr. D. Sharma
2026 Latest Caselaw 1453 Tri

Citation : 2026 Latest Caselaw 1453 Tri
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mr. P. Roy Barman vs Mr. D. Sharma on 12 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                     WP(C) No. 153 of 2026


   For Petitioner(s)                   :     Mr. P. Roy Barman, Sr. Advocate.
                                             Mr. J. Murasing, Advocate.
                                             Mr. D. Pal, Advocate.
   For Respondent(s)                   :     Mr. D. Sharma, Addl.G.A.



                      HON'BLE JUSTICE DR. T. AMARNATH GOUD

                                               ORDER

12.03.2026 At the request of Mr. D. Pal, learned counsel, appearing for the

petitioner, list this matter on 13.03.2026.

DR. T. AMARNATH GOUD, J

Paritosh

SABYASAC Digitally signed by SABYASACHI GHOSH

HI GHOSH 17:30:35 +05'30' Date: 2026.03.12

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter