Mr. Shiv Kumar Yadav vs Mr. Arun Kumar
2026 Latest Caselaw 1447 Tri

Tripura High Court

Mr. Shiv Kumar Yadav vs Mr. Arun Kumar on 12 March, 2026

                                                                    HIGH COURT OF TRIPURA
                                                                          AGARTALA

                                                                        RFA No.4 of 2026

                                                Mr. Shiv Kumar Yadav.

                                                                                                       ....Appellant(s)
                                                                              Versus

                                                Mr. Arun Kumar.
                                                                                                     ....Respondent(s)

For Appellant (s) : Mr. Kundan Pandey,Advocate.

For Respondent(s) : None.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

12.03.2026

Heard Ld. Counsel Mr. Kundan Pandey for the appellant.

Ld. Counsel submits that the appeal is in time and in form.

Considered.

The appeal is admitted.

Call for the trial Court record.

Issue notice upon respondent by speed post.

Registry will prepare the paper book on receipt of the Trial Court record.

List the matter in usual course for hearing.

JUDGE

MUNNA SAHA SAHA Date: 2026.03.12 17:25:09 +05'30'

Saikat Sarma