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Sri Sadip Pal & Ors vs The State Of Tripura & Ors
2026 Latest Caselaw 1418 Tri

Citation : 2026 Latest Caselaw 1418 Tri
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Sadip Pal & Ors vs The State Of Tripura & Ors on 11 March, 2026

                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                           WP(C) No.170 of 2025
                Sri Sadip Pal & Ors.
                                                                             ...... Petitioner(s)
                                              VERSUS
                The State of Tripura & Ors.
                                                                         ...... Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Advocate Mr. Uday Das, Advocate For Respondent(s) : Mr. Pradyumna Gautam, Sr. G.A. Mrs. Pinki Chakraborty, Advocate HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

11/03/2026

List on 26.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS 18:02:32 +05'30' Date: 2026.03.12

 
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