Sri Purnasish Datta vs The State Of Tripura And Ors
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Tripura High Court

Sri Purnasish Datta vs The State Of Tripura And Ors on 11 March, 2026

                                                  HIGH COURT OF TRIPURA
                                                      AGARTALA

                                                   W.P.(C) No.358 of 2025

                   Sri Purnasish Datta
                                                                               ..... Petitioner(s)
                                                            -Versus-
                   The State of Tripura and Ors.
                                                                            ........Respondent(s)

                   For the Petitioner (s)               :
                                                    Mr. P. Roy Barman, Sr. Adv.
                                                    Mr. K. Nath, Adv.
                   For the Respondent(s)       :    Mr. A. Chakraborty, Adv.
                                 HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                              ORDER

11.03.2026

Heard both sides.

Pleadings of the parties are complete.

The writ petition is admitted for hearing.

List this matter on 13.04.2026 for hearing.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.03.11 18:01:44 +05'30'

Sujay