Aranyak Jewellers Pvt. Ltd vs Shyam Sundar Co. Jewellers Pvt. Limited
2026 Latest Caselaw 1396 Tri

Tripura High Court

Aranyak Jewellers Pvt. Ltd vs Shyam Sundar Co. Jewellers Pvt. Limited on 11 March, 2026

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
        IA No.03/2025 in Commercial Appeal No.02 of 2024 (D/O)
Aranyak Jewellers Pvt. Ltd.
                                                        .........Applicant(s);
                                   Versus
Shyam Sundar Co. Jewellers Pvt. Limited
                                                     .........Respondent(s).

For Applicant(s) : Mr. Anuj Singh, Advocate. For Respondent(s) : Ms. Sonal Shah, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 11/03/2026

At request of both sides for filing of appropriate memo seeking

modification of the final order passed in this Commercial Appeal, list on

13.03.2026 at 10.30 AM.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.03.11 13:40:36 +05'30'