Sri Sadhan Das vs Smt. Namita Rani Das Lodh And Others
2026 Latest Caselaw 1393 Tri

Tripura High Court

Sri Sadhan Das vs Smt. Namita Rani Das Lodh And Others on 11 March, 2026

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                                                       HIGH COURT OF TRIPURA
                                                             AGARTALA
                                                           MAC App No.101 of 2024

Sri Sadhan Das
                                                                                            ...... Appellant (s);
                                                                VERSUS

Smt. Namita Rani Das Lodh and others
                                                                                          ...... Respondent(s);

For Appellant (s) : Mr. Kishor Kumar Pal, Advocate. For Respondent(s) : Mr. G. S. Das, Advocate, Mr. M. Dey, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

11/03/2026

Due to paucity of time, the case is adjourned.

List the matter on 13.03.2026.

JUDGE

Munna MUNNA SAHA

Date: 2026.03.11 17:35:04 +05'30'