Dr. Rajat Ghosh vs Tripura University & Others
2026 Latest Caselaw 1380 Tri

Citation : 2026 Latest Caselaw 1380 Tri
Judgement Date : 11 March, 2026

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Tripura High Court

Dr. Rajat Ghosh vs Tripura University & Others on 11 March, 2026

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                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                                    WA No.43 of 2025
Dr. Rajat Ghosh
                                                                                .........Appellant(s);
                                                          Versus
Tripura University & others
                                                                             .........Respondent(s).

For Appellant(s) : Mr. Purusuttam Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate, Ms. Sutapa Deb Barman, Advocate. For Respondent(s) : Mr. B.P. Sahu, Sr. Advocate, Ms. Uttara Singha, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 11/03/2026

At request of counsel for respondent No.6, list on 06.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.03.11 13:42:23 +05'30'

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