Sri Suvajit Paul vs Food Corporation Of India & 2 Ors
2026 Latest Caselaw 1355 Tri

Tripura High Court

Sri Suvajit Paul vs Food Corporation Of India & 2 Ors on 10 March, 2026

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                       HIGH COURT OF TRIPURA
                             AGARTALA
                           RFA No.3 of 2024
Sri Suvajit Paul
                                                         ...... Appellant(s)
                            VERSUS
Food Corporation of India & 2 Ors.
                                                        ...... Respondent(s)

RFA No.4 of 2024 Sri Suvajit Paul ...... Appellant(s) VERSUS Food Corporation of India ...... Respondent(s)

For Appellant(s) : Mr. Kundan Pandey, Advocate For Respondent(s) : None

RFA No.7 of 2024 RFA No.8 of 2024 RFA No.9 of 2024 RFA No.10 of 2024 Food Corporation of India ...... Appellant(s) VERSUS Sri Suvajit Paul ...... Respondent(s)

For Appellant(s) : None For Respondent(s) : Mr. Kundan Pandey, Advocate

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

10/03/2026

Heard the counsel for the appellant in RFA No.3 of 2024 and

RFA No.4 of 2024 who is also the respondent in RFA No.7 of 2024, RFA

No.8 of 2024, RFA No.9 of 2024 and RFA No.10 of 2024.

None appears for the respondents in RFA No.3 of 2024 and

RFA No.4 of 2024 and the appellant in RFA No.7 of 2024, RFA No.8 of

2024, RFA No.9 of 2024 and RFA No.10 of 2024.

Heard in-part.

List the matter tomorrow(11.03.2026) as Part-Heard.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.03.11 16:37:58 +05'30'