Sri Rishiraj Nath vs The State Of Tripura & Others
2026 Latest Caselaw 1351 Tri

Tripura High Court

Sri Rishiraj Nath vs The State Of Tripura & Others on 10 March, 2026

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                             WP(C)(PIL) No.02 of 2026
Sri Rishiraj Nath
                                                                              .........Petitioner(s);
                                                          Versus
The State of Tripura & others
                                                                            .........Respondent(s).

For Petitioner(s) : Mr. Swarup Saha, Advocate. For Respondent(s) : Mr. B.N. Majumder, Sr. Advocate, Mr. K.N. Bhattacharyya, G.A., Mr. Arijit Bhaumik, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/03/2026

List on 06.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.03.10 13:46:57 +05'30'