Unknown vs For
2026 Latest Caselaw 1349 Tri

Citation : 2026 Latest Caselaw 1349 Tri
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 10 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                         HIGH COURT OF TRIPURA
                                                               AGARTALA

                                                                Crl.A 49 of 2025

                 For Appellant(s)                             : Mr. Raju Datta, P.P.

                 For Respondent(s)                            : None.

                                             HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                            HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                     ORDER

10.03.2026

When the case is called, Mr. Raju Datta, learned P.P. appears for the appellant State.

It is seen from office note dated 09.03.2026 that the notice has been duly served upon the respondent. Today, when the matter is called, there is no representation on behalf of the respondent though it has been listed for final hearing.

Since learned P.P. has expressed urgency in this matter indicating that bunch of cases covering the similar issues has already been decided, this Court considers the same and to give one more opportunity to respondent, list the matter on 11th March, 2026 (tomorrow) for final hearing.

S. Datta Purkayastha, J. Dr. T. Amarnath Goud, J.

Sabyasachi. G.

SABYASACHI GHOSH GHOSH Date: 2026.03.10 17:32:19 +05'30'