Smt. Satarupa Nama (Das) vs Dr. Pradeep Kumar Chakraborty To Be ...
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Tripura High Court

Smt. Satarupa Nama (Das) vs Dr. Pradeep Kumar Chakraborty To Be ... on 10 March, 2026

                                                                      HIGH COURT OF TRIPURA
                                                                            AGARTALA
                                                                       Cont.Cas(C). No.61 of 2025

  Smt. Satarupa Nama (Das), W/o.- Sujan Das, D/o. Lt. Sushil Chandra
  Nama, R/O- Chelagang, P.O. Chelagang, P.S.- Nutun Bazar,
  Karbook, Gomati, Tripura.
                                                     ....Petitioner(s)
                            Versus

  1.Dr. Pradeep Kumar Chakraborty to be represented by the
  Secretary, Department of Education, Govt of Tripura, New Secretariat
  Building, New Capital Complex, Kunjaban, P.S.- New Capital
  Complex, Agartala, West Tripura, PIN- 799010

  2.Shri Rajib Dutta, Directorate of Elementary Education, Govt. of
  Tripura, Shiksha Bhavan, Office Lane, Agartala, Tripura, PIN- 799001.

  3.Shri Apurba Roy, Department of Finance, Govt. of Tripura, New
  Secretariat Building, New Capital Complex, Kunjaban, P.S- New
  Capital Complex, Agartala, West Tripura, Pin - 799010

  4.Shri Arajit Debbarma, Sub-Divisional Magistrate Karbook, Gomati,
  District, Tripura.
                                                  ....Respondent(s)

For Petitioner(s) : Mr. P.Roy Barman,Sr. Advocate.

Mr Samarjit Bhattacharjee,Advocate.

For Respondent(s) : Mr. K.De, Addl.GA.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

10.03.2026

Heard Ld. Counsel of both sides.

Ld. Addl. GA, Mr. K. De has placed a copy of memorandum dated 09.03.2026, whereby the petitioner has been offered with appointment to the post of Lower Division Clerk under Die-in-Harness scheme. In such a situation Ld. Counsel of the petitioner does not press the contempt petition further.

Considered.

The Contempt petition is closed being not pressed.

Interim Application(s), if any, shall also stand disposed of.

JUDGE Saikat Sarma RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.03.10 18:03:03 +05'30'