Sri Krishna Das vs Tripura University & 4 Ors
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Tripura High Court

Sri Krishna Das vs Tripura University & 4 Ors on 9 March, 2026

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                    WP(C) No.551 of 2025
      Sri Krishna Das
                                                               ---- Petitioner(s)
                                          Versus
      Tripura University & 4 Ors.
                                                              ----Respondent(s)

For Petitioner(s) : Mr. Dipjyoti Paul, Adv. For Respondent(s) : Mr. Kaushik Paul, Adv. [

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 09/03/2026

Learned Counsel, Mr. Dipjyoti Paul appeared on behalf of the

petitioner and sought for some accommodation to take necessary steps for

amendment of the writ petition.

Request is considered.

Learned Counsel, Mr. Kaushik Paul is present on behalf of the

respondents-Tripura University.

List the matter on 07.05.2026.

JUDGE

Snigdha

SNIGD Digitally signed by SNIGDHA DAS

HA DAS Date: 2026.03.10 17:20:36 +05'30'