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Smt. Parul Sarkar vs The Chancellor And Others
2026 Latest Caselaw 1299 Tri

Citation : 2026 Latest Caselaw 1299 Tri
Judgement Date : 9 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Parul Sarkar vs The Chancellor And Others on 9 March, 2026

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                            HIGH COURT OF TRIPURA
                                  AGARTALA

                                  WP(C) No.58 of 2026

Smt. Parul Sarkar
                                                                ......Petitioner(s).
                                     Versus
The Chancellor and others
                                                             ......Respondent(s).

For Petitioner (s) : Mr. Anjan Kanti Pal, Advocate.

For Respondent(s) : Mr. Pradyot Kr. Dhar, Senior Advocate.

Mr. K. Pal, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

09/03/2026

Mr. Anjan Kanti Pal, learned counsel appearing for the petitioner prays for 2(two) weeks' time to take necessary steps for deletion of the name of respondent No.1.

Time as sought for is allowed.

Counter-affidavit, if any, by other respondents should be submitted by the next date.

List this matter on 25.03.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.03.10 17:57:24 +05'30'

Dinashree

 
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