Dr. Suman Adhikari vs Indira Gandhi National Open University ...
2026 Latest Caselaw 1277 Tri

Tripura High Court

Dr. Suman Adhikari vs Indira Gandhi National Open University ... on 9 March, 2026

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                                                           HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                               WA No. 130 of 2024

             Dr. Suman Adhikari
                                                                                              .........Appellant(s)
                                                                 VERSUS

             Indira Gandhi National Open University (IGNOU) & others
                                                                    .......Respondent(s)

For Appellant(s) : Mr. P Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Dipjyoti Paul, Advocate.

For Respondent(s) : Mr. Manojit Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

09.03.2026

Mr. Monojit Saha, counsel accepts notice for the 3rd respondent

and seeks time on the ground that the counsel engaged for the 3rd respondent

is sick.

List on 06.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.09 02:06:00 -07'00'