Peerless Tea & Industries Limited vs The State Of Tripura & Others
2026 Latest Caselaw 1275 Tri

Tripura High Court

Peerless Tea & Industries Limited vs The State Of Tripura & Others on 9 March, 2026

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                                                             HIGH COURT OF TRIPURA
                                                               _A_G_A_R_T_A_L_A_
                                                                 WA No. 89 of 2025

              Peerless Tea & Industries Limited
                                                                                              .........Appellant(s)
                                          VERSUS
              The State of Tripura & others
                                                                                             .......Respondent(s)

For Appellant(s) : Mr. B N Majumder, Sr. Advocate, Mr. Dhrubajyoti Saha, Advocate.

For Respondent(s) : Mr. Karnajit De, Addl. G.A, Mr. Samarjit Bhattacharjee, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R=

09.03.2026 Counsel for the appellant states that pursuant to the order

passed by this court on 15.12.2025, counter affidavit has been filed by the

respondent No. 3 and that the appellant seeks to file a rejoinder for the same.

List on 09.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.09 02:05:34 -07'00'