Sri Arup Acharya & 4 Ors vs The State Of Tripura & 7 Ors. ...
2026 Latest Caselaw 1270 Tri

Tripura High Court

Sri Arup Acharya & 4 Ors vs The State Of Tripura & 7 Ors. ... on 9 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                Page 1 of 1




                    HIGH COURT OF TRIPURA
                          AGARTALA
                        WP(C) 137/2026

Sri Arup Acharya & 4 ors.                                    ----Petitioner(s)
                          Versus
The State of Tripura & 7 ors.                               ----Respondent(s)

For Petitioner(s) : Mr. D. Paul, Advocate For Respondent(s) : None

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 09/03/2026

At the request of learned counsel appearing for the petitioners, list the matter

on 12.03.2026.

In the meanwhile, learned counsel for the petitioners shall place the relevant

documents on record after duly serving the same to the respondents.

                                                     JUDGE






  SAIKAT KAR                    SAIKAT KAR

Date: 2026.03.09 16:04:59

-04'00'