Ram Chandra Debnath vs Directorate General
2026 Latest Caselaw 1238 Tri

Tripura High Court

Ram Chandra Debnath vs Directorate General on 7 March, 2026

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                                                         HIGH COURT OF TRIPURA
                                                           _A_G_A_R_T_A_L_A_
                                                            WP(C) No. 149 of 2026

                           Ram Chandra Debnath
                                                                                            .......Petitioner(s)
                                                                  - VERSUS -

                           Directorate General,
                           Central Reserve Police Force & 4 others
                                                                                           .......Respondent(s)

For Petitioner(s) : Mr. Rishiraj Nath, Advocate.

For Respondent(s) : Mr. Bidyut Majumder, Dy. SGI.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

07.03.2026 At the request of the counsel for the petitioner, list on

13.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.09 02:32:47 -07'00'