Sri Gopendra Nath vs The State Of Tripura & 4 Others
2026 Latest Caselaw 1237 Tri

Citation : 2026 Latest Caselaw 1237 Tri
Judgement Date : 7 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Gopendra Nath vs The State Of Tripura & 4 Others on 7 March, 2026

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                                                           HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                              WP(C) No. 147 of 2026

                         Sri Gopendra Nath
                                                                                             .......Petitioner(s)
                                                                        - VERSUS -

                         The State of Tripura & 4 others
                                                                                            .......Respondent(s)

For Petitioner(s) : Ms. Ishpa Chakma, Advocate.

For Respondent(s) : Mr. Kohinoor N Bhattacharyya, G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

07.03.2026 Admit.

Issue notice to the 5th respondent.

Mr. Kohinoor Narayan Bhattacharyya, Government Advocate,

accepts notice on behalf of the respondent Nos. to 1 to 4.

List on 24.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.03.09 02:31:30 -07'00'