Smt. Purabi Paul vs Sri Nandalal Mazumder
2026 Latest Caselaw 1226 Tri

Tripura High Court

Smt. Purabi Paul vs Sri Nandalal Mazumder on 6 March, 2026

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                                     HIGH COURT OF TRIPURA
                                       _A_G_A_R_T_A_L_A_
                                          Tr.P.(C)No.37 of 2025

               Smt. Purabi Paul
                                                                       -----Petitioner(s)

                                                    VS
               Sri Nandalal Mazumder
                                                                     -----Respondent(s)

For Petitioner(s) : Mr. Hare Krishna Bhowmik, Advocate.

Mr. Rakhu Das, Advocate. For Respondent(s) : Mr. D.C. Roy, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R= 06/03/2026 List the matter on 13.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2026.03.07 JEE 12:28:52 +05'30'

Sabyasachi B