The Deputy Chief Engineer(Con-2) vs .
2026 Latest Caselaw 1224 Tri

Tripura High Court

The Deputy Chief Engineer(Con-2) vs . on 6 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                   HIGH COURT OF TRIPURA
                                                          AGARTALA
                                                        IA NO.01 OF 2025
                                                    IN LA APP NO.81 OF 2025

                             The Deputy Chief Engineer(Con-2)
                             Vs.
                             Sri Chandan Kumar Tripura and ors.

                                          HON'BLE JUSTICE DR. T. AMARNATH GOUD
                             Present:
                             For the Applicant (s)       : Mr. B. Majumder, Deputy SGI.

                             For the Respondent(s)       : Mr. P. Gautam, Sr. G.A.

Mr. Kohinoor N. Bhattacharyya, G.A.

06.03.2026

Order

This present interlocutory application has been filed for condoning a delay of 583 days.

It is seen from the record that despite service of notice, there is no representation on behalf of the unofficial respondents. When the case is called, Mr. P. Gautam, learned Sr. G.A., appears for the respondent-L.A. Collector i.e., respondent No.6.

For the reasons stated in the affidavit appended to this application and after hearing learned counsel appearing for the parties, this present interlocutory application stands allowed and the delay stands condoned.

                                                                   DR. T. AMARNATH GOUD, J



   Suhanjit

RAJKUMAR      Digitally signed by
              RAJKUMAR SUHANJIT
SUHANJIT      SINGHA
              Date: 2026.03.07 15:57:46
SINGHA        +05'30'