Unknown vs For The
2026 Latest Caselaw 1223 Tri

Tripura High Court

Unknown vs For The on 6 March, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                              HIGH COURT OF TRIPURA
                                                                    AGARTALA
                                                                LA APP NO.56 OF 2025

                                                      HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                    Present:
                                    For the Appellant(s)            : Mr. D.R. Chowdhury, Sr. Advocate.
                                                                      Mr. D. Deb, Advocate.
                                                                      Mr. D. Debnath, Advocate.
                                                                      Mr. S. Pal, Advocate.
                                                                      Ms. S. Chaudhuri, Advocate.

                                    For the Respondent(s)           : Mr. A. Bhaumik, Advocate.

Mr. S. Saha, Advocate. Mr. P. Bhattacharjee, Advocate. Ms. I. Chakma, Advocate. Mr. U. Das, Advocate.

06.03.2026

Order

List this matter on 09.03.2026 for 'admission' at 10.30 A.M as the 1st matter in the cause list.

DR. T. AMARNATH GOUD, J

Suhanjit

RAJKUMAR SUHANJIT SINGHA SUHANJIT SINGHA Date: 2026.03.07 15:55:30 +05'30'