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Unknown vs For The
2026 Latest Caselaw 1216 Tri

Citation : 2026 Latest Caselaw 1216 Tri
Judgement Date : 6 March, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 6 March, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                                          Page 1 of 1




                                                              HIGH COURT OF TRIPURA
                                                                    AGARTALA
                                                                MFA(EC) NO.8 OF 2025

                                                      HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                 Present:
                                 For the Appellant(s)               : Mr. K. De, Advocate.

                                 For the Respondent(s)              : None.

06.03.2026

Order

List this matter on 09.03.2026.

DR. T. AMARNATH GOUD, J

Suhanjit

RAJKUMAR SUHANJIT SINGHA SUHANJIT SINGHA Date: 2026.03.07 15:54:05 +05'30'

 
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