Shri Priyankar Biswas And Ors vs The State Of Tripura And Ors
2026 Latest Caselaw 1205 Tri

Tripura High Court

Shri Priyankar Biswas And Ors vs The State Of Tripura And Ors on 6 March, 2026

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                     HIGH COURT OF TRIPURA
                           AGARTALA

                       WP(C)No.196 of 2022
Shri Priyankar Biswas and Ors.
                                                        ......Petitioner(s)
                                Versus
The State of Tripura and Ors.
                                                       ....Respondent(s)

For Petitioner(s) : Mr.Somik Deb, Sr. Advocate.

Ms.A.Chakraborty, Advocate.

For Respondent(s) : Advocate General, Mr. S.M.Chakraborty. Mr. D.Sarma, Addl.GA. Ms. P.Chakraborty, Advocate. a/w WP(C)No.250 of 2022 Shri Dipankar Bhowmik.

......Petitioner(s) Versus The State of Tripura and Ors.

....Respondent(s) For Petitioner(s) : Ms.R.Guha, Advocate.

Mr. S.Bhowmik, Advocate. Mr. M.Debnath, Advocate. For Respondent(s) : Mr. R.Saha,Advocate.

a/w

Shri Kalyanbrata Bhadra and Anr.

......Petitioner(s) Versus The State of Tripura and Ors.

....Respondent(s) For Petitioner(s) : Mr.Somik Deb, Sr. Advocate.

Ms.A.Chakraborty, Advocate.

For Respondent(s) : None.

a/w

Shri Prasenjit Das ......Petitioner(s) Versus The State of Tripura and Ors.

....Respondent(s)

For Petitioner(s) : Ms.R.Purkayastha, Advocate.

For Respondent(s) : None.

a/w

Shri Partha Baidya ......Petitioner(s) Versus The State of Tripura and Ors.

....Respondent(s) For Petitioner(s) : Mr.Somik Deb, Sr. Advocate.

Ms.A.Chakraborty, Advocate.

For Respondent(s) : Mr. K.De, Addl.GA.

a/w

Shri Rana Nath ......Petitioner(s) Versus The State of Tripura and Ors.

....Respondent(s) For Petitioner(s) : Ms.R.Guha, Advocate.

For Respondent(s) : None.

a/w

Shri Sourav Majumder ......Petitioner(s) Versus The State of Tripura and Ors.

....Respondent(s)

For Petitioner(s) : Ms.R.Guha, Advocate.

For Respondent(s) : None.

a/w

Shri Chiranjit Nath ......Petitioner(s) Versus The State of Tripura and Ors.

....Respondent(s)

For Petitioner(s) : Ms.R.Guha, Advocate.

For Respondent(s) : None.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

06.03.2026

Heard Ld. Counsel of the petitioners on merits of the case.

Ld. Advocate General, Mr. S. M. Chakraborty has sought for an adjournment.

Considered.

List the matter on 19.03.2026 as part-heard.

JUDGE

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.03.07 12:30:20 +05'30'

Saikat Sarma