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Tripura High Court
Tripura University vs Naveen Kumar on 16 January, 2026
HIGH COURT OF TRIPURA
AGARTALA
IA No.01 of 2025
In WP(C) No.289 of 2025 (D/O)
1. Tripura University,
Represented by its Registrar, having his office at
Surayamaninagar, P.O. Suryamaninagar,
P.S. Amtali, Agartala, District: West Tripura,
Pin: 799022.
2. The Registrar,
Having his office at Surayamaninagar,
P.O. Suryamaninagar, P.S. Amtali,
Agartala, District: West Tripura, Pin: 799022.
3. The Vice-Chancellor,
Tripura University, having his office at
Surayamaninagar, P.O. Suryamaninagar,
P.S. Amtali, Agartala, District: West Tripura,
Pin: 799022.
---- Applicant(s)
Versus
1. Naveen Kumar,
Son of Kunwarpal Singh, resident 47,
Fazayalpur, Mapcha, Gautam Buddha Nagar
District Gautam Buddha Nagar, Uttar Pradesh,
Pin: 201310.
----Respondent(s)
2. The State of Tripura, through the Chief Secretary,
Government of Tripura, New Secretariat Complex,
P.O. Secretariat, Agartala, West Tripura-799010.
3. The Inspector General of Police (Crime & Int.),
Tripura Police Crime Branch, Old Secretariat Complex,
Agartala, Tripura-799001.
4. The Officer-in-Charge, of Amtali Police Station,
West Tripura, Tripura-799014.
----Performa Respondent(s)
1. Tripura University,
Represented by its Registrar, having his office at
Surayamaninagar, P.O. Suryamaninagar,
P.S. Amtali, Agartala, District: West Tripura,
Pin: 799022.
2. The Registrar,
Having his office at Surayamaninagar,
P.O. Suryamaninagar, P.S. Amtali,
Agartala, District: West Tripura, Pin: 799022.
3. The Vice-Chancellor,
Tripura University, having his office at
Surayamaninagar, P.O. Suryamaninagar,
P.S. Amtali, Agartala, District: West Tripura,
Pin: 799022.
---- Applicant(s)
Versus
1. Nilmoni Chakraborty, of Aparna Das,
Lakkhan Das Smarani, Near Dasharath Deb
Health and Wellness Center, Vidya Sagar Palli,
Jogendranagar, West Tripura, 799004.
----Respondent(s)
2. The State of Tripura, through the Chief Secretary,
Government of Tripura, New Secretariat Complex,
P.O. Secretariat, Agartala, West Tripura-799010.
3. The Inspector General of Police (Crime & Int.),
Tripura Police Crime Branch, Old Secretariat Complex,
Agartala, Tripura-799001.
4. The Officer-in-Charge, of Amtali Police Station,
West Tripura, Tripura-799014.
----Performa Respondent(s)
For Applicant(s) : Mr. Pradyot Kr. Dhar, Sr. Adv.
Mr. Kausik Paul, Adv.
For Respondent(s) : Mr. Pradyumna Gautam, Sr. GA
HON'BLE MR. JUSTICE BISWAJIT PALIT
Order
16/01/2026
Learned Senior Counsel, Mr. Pradyot Kr. Dhar assisted by Learned
Counsel, Mr. Kausik Paul is present on behalf of the applicants. Learned
Senior GA, Mr. Pradyumna Gautam is present on behalf of the respondents-
State.
When the matters are taken up for hearing, Learned Senior
Counsel for the applicants submitted that in pursuance of the judgment of
the Learned Single Judge, the applicants-Tripura University has already
published the result of written examination conducted for filling up the post
of Assistant Registrar. So, Learned Senior Counsel does not want to press
the present applications.
Considered.
In view of the submission made by Learned Senior Counsel for the
applicants, both the interlocutory applications stands disposed of being not
pressed.
JUDGE
Snigdha
SNIGD Digitally signed
by SNIGDHA DAS
HA DAS 16:21:34 +05'30'
Date: 2026.01.16
