Sri Sudhangshu Kumar Ghosh vs Sri Apurba Roy & Others
2026 Latest Caselaw 27 Tri

Tripura High Court

Sri Sudhangshu Kumar Ghosh vs Sri Apurba Roy & Others on 9 January, 2026

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                       HIGH COURT OF TRIPURA
                         _A_G_A_R_T_A_L_A_

                          Cont.Cas (C) 35 of 2023
Sri Sudhangshu Kumar Ghosh
                                                       ...... Petitioner(s)
                            VERSUS
Sri Apurba Roy & others
                                                     ...... Respondent(s)

Cont.Cas (C) 36 of 2023

Sri Churamani Malakar ...... Petitioner(s)

VERSUS Sri Apurba Roy & others ...... Respondent(s)

Cont.Cas (C) 37 of 2023

Sri Amar Ch. Saha ...... Petitioner(s) VERSUS Sri Apurba Roy & others ...... Respondent(s)

Cont.Cas (C) 38 of 2023

Sri Sachindra Majumder ...... Petitioner(s)

VERSUS Sri Apurba Roy & others ...... Respondent(s)

Cont.Cas (C) 39 of 2023 Sri Phani Bhusan Roy ...... Petitioner(s) VERSUS Sri Apurba Roy & others

Cont.Cas (C) 121 of 2023 Sri Bikash Roy ...... Petitioner(s)

VERSUS

Sri Apurba Roy & others ...... Respondent(s)

For Petitioner(s) : Mr. P Roy Barman, Sr. Advocate., Mr. Kawsik Nath, Advocate, Ms. A Debbarma, Advocate. For Respondent(s) : Mr. D Sharma, Addl G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R=

09.01.2026 List these matters on 11.02.2026.

Counsel for the respondent shall report about the fate of the

SLPs preferred against the judgment of the Division Bench in these matters

on that date.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.01.09 04:25:06 -08'00'