Ersad Mia Maisan And Others vs Raval Hamendra Kumar And Others
2026 Latest Caselaw 15 Tri

Tripura High Court

Ersad Mia Maisan And Others vs Raval Hamendra Kumar And Others on 7 January, 2026

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                        HIGH COURT OF TRIPURA
                              AGARTALA
                      Cont. Cas. (C) No.79 of 2025

Ersad Mia Maisan and others
                                                           ...... Petitioner(s)
                          VERSUS

Raval Hamendra Kumar and others
                                                         ...... Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Advocate.

For Respondent(s) : None.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

07/01/2026

Heard Mr. Samarjit Bhattacharjee, learned counsel for the

petitioners.

Following direction was issued in WP(C) No.238 of 2022

vide judgment dated 17.01.2025:

"13. Keeping in line with the submissions exchanged between learned counsel of both sides and based on the averments made in the interlocutory application that the State is looking forward for consideration of the matters of regularization of the Post Graduate Teachers of erstwhile RMSA i.e. the petitioners herein, it is directed that the State-respondents may formulate a scheme similar to Sajal Deb (supra), however, in consultation with the Central Government since the Samagra Shiksha Abhiyan [SmSA] scheme is primarily a centrally sponsored scheme. The entire exercise shall be completed within a period of 8(eight) months from the date of receiving a copy of this judgment."

Mr. Bhattacharjee, learned counsel submits that the copy of

this judgment was communicated to the State respondents on

12.02.2025, but despite eight months was over, said direction is not

complied with.

Issue notice upon respondent Nos.1 to 4 to show cause as

to why a contempt proceeding shall not be initiated against them.

Process has to be filed within one week.

Let the matter be listed after 3 weeks.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.01.08 16:46:48 +05'30'