Bina Dhar Chowdhury On Behalf Of Accused ... vs The State Of Tripura
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Tripura High Court

Bina Dhar Chowdhury On Behalf Of Accused ... vs The State Of Tripura on 27 January, 2026

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                                                HIGH COURT OF TRIPURA
                                                      AGARTALA
                                                    B.A. No.138 of 2025

      Bina Dhar Chowdhury on behalf of accused Shri Pradyut Dhar
      Chowdhury
                                                  ---- Applicant(s)
                               Versus
      The State of Tripura
                                                                               ----Respondent(s)

For Applicant(s) : Mr. Ratan Datta, Adv, Mr. Ankan Tilak Paul, Adv, Ms. Saswati Nag, Adv, Mr. Aditya Baidya, Adv. For Respondent(s) : Mr. Sankar Lodh, Spl. P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

27/01/2026

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.01.28 17:41:49

-08'00' Deepshikha