Smt. Mira Datta And 3 Others vs The State Of Tripura And Another
2026 Latest Caselaw 994 Tri

Tripura High Court

Smt. Mira Datta And 3 Others vs The State Of Tripura And Another on 24 February, 2026

                                          Page 1 of 1



                            HIGH COURT OF TRIPURA
                                    AGARTALA
                                WP(C)No.434 of 2025
          Smt. Mira Datta and 3 Others
                                                                 ---Petitioner(s)
                                           Versus
          The State of Tripura and Another
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv. For Respondent(s) : Mr. Pradyumna Gautam, Sr. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

24/02/2026

At the request of Learned Sr. G.A. appearing for the State-

respondents, list this matter on 15.05.2026.

Learned Counsel Mr. A. Bhaumik appears for the petitioners.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.25 10:26:14 +05'30' Moumita