Shri Rupak Biswas vs The State Of Tripura And Ors
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Tripura High Court

Shri Rupak Biswas vs The State Of Tripura And Ors on 24 February, 2026

                                         HIGH COURT OF TRIPURA
                                               AGARTALA

                                            WP(C)No.323 of 2025
  Shri Rupak Biswas
                                                                                 ....Petitioner(s)
                                                     Versus

  The State of Tripura and Ors.
                                                                               ....Respondent(s)

For Petitioner(s) : Mr. D. Bhattacharya, Sr. Advocate.

Ms. R.Bhattacharjee, Advocate. Mr. A.Chakraborty, Advocate.

For Respondent(s) : Mr. Kundan Pandey, Advocate.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

24.02.2026

Due to paucity of time, the case is adjourned.

List the matter as the 1st item after the ABs and BAs in the hearing list on 03.03.2026, as part-heard.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.02.24 17:25:44 +05'30'

Saikat Sarma