Shri Souvik Nath vs The State Of Tripura
2026 Latest Caselaw 984 Tri

Tripura High Court

Shri Souvik Nath vs The State Of Tripura on 24 February, 2026

                                         HIGH COURT OF TRIPURA
                                               AGARTALA

                                               BA No.37 of 2026

Shri Souvik Nath
                                                                                ....Applicant(s)
                                                     Versus

The State of Tripura.
                                                                              ....Respondent(s)

For Applicant(s) : Mr.K.D.Singha, Advocate.

For Respondent(s) : Mr.Raju Datta,PP.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

24.02.2026

Ld. PP, Mr. Raju Datta appears for the State.

Ld. PP will produce the CD on the next date.

Call for the Trial Court Record.

List the matter on 03.03.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.02.24 17:15:15 +05'30'

Saikat Sarma