Smt. Susmita Chakraborty On Behalf Of vs The State Of Tripura
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Tripura High Court

Smt. Susmita Chakraborty On Behalf Of vs The State Of Tripura on 23 February, 2026

                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                         B.A.No.14 of 2026

          Smt. Susmita Chakraborty on behalf of
          Sri Jayanta Debnath

                                                                 ---- Applicant(s)
                                                  Versus
          The State of Tripura
                                                             ----Respondent(s)

____________________________________________________________ For Applicant(s) : Mr. Ratan Datta, Adv.

Mr. Ankan Tilak Paul, Adv. For Respondent(s) : Mr. Raju Datta, P.P. _____________________________________________________________

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

23/02/2026

Heard both the sides.

Judgment/order is reserved.

JUDGE

Snigdha SNIGD Digitally signed by SNIGDHA DAS

HA DAS 18:31:42 -08'00' Date: 2026.02.24