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Smt. Sima Dasgupta vs Tripura University & Others
2026 Latest Caselaw 938 Tri

Citation : 2026 Latest Caselaw 938 Tri
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Sima Dasgupta vs Tripura University & Others on 23 February, 2026

                                                          HIGH COURT OF TRIPURA
                                                              AGARTALA

                                                            W.P.(C) No.811 of 2024

              Smt. Sima Dasgupta
                                                                                           ......... Petitioner(s)
                                                                    -Versus-
              Tripura University & Others.
                                                                                          ........Respondent(s)

              For the Petitioner (s)                            :     Mr. P. Roy Barman, Sr. Adv.
                                                                      Mr. K. Nath, Adv.
              For the Respondent(s)                             :     Mr. K. Pal, Adv.

                                                   HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                      ORDER

23.02.2026

Due to paucity of time, the case is adjourned today.

List this matter on 25.02.2026.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.02.23 18:24:43 +05'30'

Sujay

 
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