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Smt Payel Biswas vs Tripura Gramin Bank 7 Others
2026 Latest Caselaw 931 Tri

Citation : 2026 Latest Caselaw 931 Tri
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt Payel Biswas vs Tripura Gramin Bank 7 Others on 23 February, 2026

                                                           Page 1 of 1




                                                 HIGH COURT OF TRIPURA
                                                   _A_G_A_R_T_A_L_A_
                                                     WA No.57 of 2024

                 Smt Payel Biswas
                                                                                   .........Appellant(s)
                                           VERSUS
                 Tripura Gramin Bank 7 others
                                                                                   .......Respondent(s)

For Appellant(s) : Ms. A Chakraborti, Advocate.

For Respondent(s) : Mr. Prabir Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 23/02/2026

At the request of the counsel for the appellant, list on

09.03.2026.

No further adjournment will be given to the counsel for the

appellant.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTH Digitally signed by SIDDHARTHA LODH

A LODH Date: 2026.02.23 23:15:25

-08'00'

 
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