Citation : 2026 Latest Caselaw 888 Tri
Judgement Date : 21 February, 2026
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C) No.84 of 2024
Dr. Nityananda Das
...... Petitioner(s)
VERSUS
The State of Tripura and others
...... Respondent(s)
Along with WP(C) No.85 of 2024 Dr. Rabindra Kumar Datta ...... Petitioner(s) VERSUS
The State of Tripura and others ...... Respondent(s) Along with
Dr. Sibani Bandyopadhyay ...... Petitioner(s) VERSUS
The State of Tripura and others ...... Respondent(s)
For Petitioner (s) : Mr. P. Roy Barman, Sr. Advocate, Mr. Kawsik Nath, Advocate.
For Respondent(s) : Mrs. Pinki Chakraborty, Advocate.
HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_
21/02/2026
Learned counsel for both sides have sought for an adjournment.
Considered.
List the matters for hearing as per procedure.
JUDGE
Munna MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.02.21 13:11:01 +05'30'
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