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Dr. Nityananda Das vs The State Of Tripura And Others
2026 Latest Caselaw 887 Tri

Citation : 2026 Latest Caselaw 887 Tri
Judgement Date : 21 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Dr. Nityananda Das vs The State Of Tripura And Others on 21 February, 2026

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                                                       HIGH COURT OF TRIPURA
                                                             AGARTALA
                                                           WP(C) No.84 of 2024
Dr. Nityananda Das
                                                                                          ...... Petitioner(s)
                                         VERSUS

The State of Tripura and others
                                                                                       ...... Respondent(s)

Along with WP(C) No.85 of 2024 Dr. Rabindra Kumar Datta ...... Petitioner(s) VERSUS

The State of Tripura and others ...... Respondent(s) Along with

Dr. Sibani Bandyopadhyay ...... Petitioner(s) VERSUS

The State of Tripura and others ...... Respondent(s)

For Petitioner (s) : Mr. P. Roy Barman, Sr. Advocate, Mr. Kawsik Nath, Advocate.

For Respondent(s) : Mrs. Pinki Chakraborty, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

21/02/2026

Learned counsel for both sides have sought for an adjournment.

Considered.

List the matters for hearing as per procedure.

JUDGE

Munna MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.02.21 13:11:01 +05'30'

 
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