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Sri Naresh Debbarma vs Sri Atul Debbarma
2026 Latest Caselaw 885 Tri

Citation : 2026 Latest Caselaw 885 Tri
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Naresh Debbarma vs Sri Atul Debbarma on 20 February, 2026

                                                                      Page 1 of 1




                                                          HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                      IA No. 01 of 2025 in RSA No.19 of 2025


                Sri Naresh Debbarma
                                                                                          ...... Appellant/Applicant(s)
                                                                 VERSUS
                Sri Atul Debbarma
                                                                     ....... Respondent(s)

For Appellant/Applicant(s) : Mr. Paul Kumar Kalai, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 20.02.2026 None appears for the respondent.

Counsel for the petitioner is present.

List the matter on 10.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.21 04:20:34 -08'00'

 
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