The Manager vs Smt. Anjana Debnath @ Nath And Others
2026 Latest Caselaw 867 Tri

Tripura High Court

The Manager vs Smt. Anjana Debnath @ Nath And Others on 20 February, 2026

                                                                          HIGH COURT OF TRIPURA
                                                                              AGARTALA
                                                                              MAC App. No.84 of 2024

The Manager, the Oriental Insurance Company Ltd.
                                                                                                        ......... Appellant(s)
                              -Versus-
Smt. Anjana Debnath @ Nath and others
                                                                                                        ........Respondent(s)

For the Appellant(s)                                                      :    None.
For the Respondent(s)                                                     :    Mr. Debabrata Debnath, Advocate.


                                                 HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                  ORDER

20/02/2026

None is present for the appellant.

Mr. Debabrata Debnath, learned counsel for respondent No.2 is present.

Due to absence of the appellant, the case is adjourned.

Let the matter be listed after two weeks.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.20 16:40:35 +05'30'