Sri Brajendra Reang And Others vs Tripura Gramin Bank And Others
2026 Latest Caselaw 861 Tri

Tripura High Court

Sri Brajendra Reang And Others vs Tripura Gramin Bank And Others on 20 February, 2026

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                            WP(C) No.408 of 2025

      Sri Brajendra Reang and others
                                                                        ---- Petitioner(s)
                                                     Versus
      Tripura Gramin Bank and others
                                                                       ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv, Mr. Kawsik Nath, Adv.

For Respondent(s) : Mr. Bidyut Majumder, D.S.G.I., Mr. Dipankar Sarma, Adv.

Mr. Amitabha Ray Barman, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

20/02/2026

Learned Counsel, Mr. Amitabha Ray Barman appears

on behalf of the respondent-Tripura Graman Bank and sought for

an accommodation.

Learned Senior Counsel, Mr. Purusuttam Roy Barman

assisted by Learned Counsel, Mr. Kawsik Nath is present on behalf

of the petitioner.

Learned Addl. G.A., Mr. Dipankar Sarma is present on

behalf of the respondent-State.

Learned D.S.G.I, Mr. Bidyut Majumder appears on

behalf of the respondent-Union of India.

List the matter on 05.03.2026.

                                                                            JUDGE




MOUMITA      Digitally signed by
             MOUMITA DATTA

DATTA        Date: 2026.02.21
             14:57:04 -08'00'

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