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Smt. Puja Debnath vs The State Of Tripura & 6 Ors
2026 Latest Caselaw 860 Tri

Citation : 2026 Latest Caselaw 860 Tri
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Puja Debnath vs The State Of Tripura & 6 Ors on 20 February, 2026

                                               HIGH COURT OF TRIPURA
                                                     AGARTALA
                                                WP(C) No.529 of 2025
       Smt. Puja Debnath
                                                                         ---- Petitioner(s)
                                                        Versus
       The State of Tripura & 6 Ors.
                                                                        ----Respondent(s)

For Petitioner(s) : None For Respondent(s) : Mr. Raju Datta, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 20/02/2026

None appeared on behalf of the petitioner when the matter is

taken up.

Learned Counsel, Mr. Raju Datta is present on behalf of all the

respondents.

No rejoinder is filed by the petitioner inspite of allowing

opportunities.

List the matter on 05.05.2026.

JUDGE

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.02.21 14:03:33 +05'30'

 
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