Dr. Subhadeep Bhattacharjee vs National Institute Of Technology (Nit) ...
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Tripura High Court

Dr. Subhadeep Bhattacharjee vs National Institute Of Technology (Nit) ... on 20 February, 2026

                                                                          HIGH COURT OF TRIPURA
                                                                              AGARTALA
                                                                              WP(C) No.263 of 2024

Dr. Subhadeep Bhattacharjee
                                                                                                       ......... Petitioner(s)
                                  -Versus-
National Institute of Technology (NIT) and others
                                                                                                       ........Respondent(s)

For the Petitioner(s)                                                     :   Mr. P. Roy Barman, Senior Advocate.
                                                                              Mr. Koomar Chakraborty, Advocate.
For the Respondent(s)                                                     :   Mr. B. Majumder, Dy. S.G.I.
                                                                              Mr. Somik Deb, Senior Advocate.


                                                     HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                 ORDER

20/02/2026

Heard learned counsel of both sides.

Further hearing is adjourned due to shortage of time.

Let the matter be listed on 06.03.2026.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.20 16:39:00 +05'30'