Sbi General Insurance Co. Limited vs Tajul Islam & Others
2026 Latest Caselaw 851 Tri

Citation : 2026 Latest Caselaw 851 Tri
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sbi General Insurance Co. Limited vs Tajul Islam & Others on 20 February, 2026

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                                                 HIGH COURT OF TRIPURA
                                                   _A_G_A_R_T_A_L_A_
                                                     CRP No. 85 of 2025
                     SBI General Insurance Co. Limited
                                                                                   ...... Petitioner(s)
                                                       VERSUS
                     Tajul Islam & others
                                                                                ....... Respondent(s)

For Petitioner(s) : None.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

20.02.2026 List on 18.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.02.21 04:18:23

-08'00'

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