The Senior Branch Manager vs The State Of Tripura & Ors
2026 Latest Caselaw 849 Tri

Tripura High Court

The Senior Branch Manager vs The State Of Tripura & Ors on 20 February, 2026

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                                                HIGH COURT OF TRIPURA
                                                      AGARTALA
                                                Crl.Rev.P. No.15 of 2026

   The Senior Branch Manager, LICI
                                                                             ---- Appellant(s)
                                                         Versus

   The State of Tripura & Ors.
                                                                            ----Respondent(s)

For Appellant(s) : None For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 20/02/2026

None appears for the petitioner.

Learned P.P., Mr. Raju Datta is present on behalf of the

respondent-State.

Another scope is given to the petitioner to remain present on

the next date.

List the matter on 03.04.2026.

JUDGE

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.02.21 14:03:13 +05'30'