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Smt. Jayanti Ghosh And Anr vs Shri Swapan Malla And Ors
2026 Latest Caselaw 846 Tri

Citation : 2026 Latest Caselaw 846 Tri
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Jayanti Ghosh And Anr vs Shri Swapan Malla And Ors on 20 February, 2026

                                               HIGH COURT OF TRIPURA
                                                     AGARTALA

                                                    RSA No.24 of 2023

Smt. Jayanti Ghosh and Anr.
                                                                                   ....Appellant(s)
                                                          Versus

Shri Swapan Malla and Ors.
                                                                                 ....Respondent(s)

For Appellant(s) : Mr. S.M.Chakraborty, Sr. Advocate.

Ms. Pinki Chakraborty, Advocate.

For Respondent(s) : None.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

20.02.2026

With the intimation to the other side, Ld. Sr. Counsel Mr. S. M. Chakraborty assisted by Ms. P. Chakraborty, Ld. Advocate for the petitioners, has sought for an adjournment.

Considered.

List the matter on 02.03.2026.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.02.20 17:02:03 +05'30'

Saikat Sarma

 
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