Shri Swadesh Paul vs The State Of Tripura And Ors
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Tripura High Court

Shri Swadesh Paul vs The State Of Tripura And Ors on 20 February, 2026

                                               HIGH COURT OF TRIPURA
                                                     AGARTALA

                                                   WP(C)No.695 of 2025

Shri Swadesh Paul
                                                                                        ....Petitioner(s)
                                                           Versus

The State of Tripura and Ors.
                                                                                    ....Respondent(s)

For Petitioner(s) : Mr. D. Bhattacharya, Sr. Advocate.

Mr. Samar Das, Advocate. Mr. A.Chakraborty, Advocate.

For Respondent(s) : Mr. D.Sarma, Addl.GA.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

20.02.2026

Ld. Counsel, Mr. Samar Das for the petitioner has sought for time to submit rejoinder.

Considered.

2 weeks' time is granted.

List the matter after 2 weeks.

JUDGE

MUNNA Digitally signed by MUNNA SAHA

SAHA Date: 2026.02.20 17:05:45 +05'30'

Saikat Sarma