Sri Krishna Jamatia vs Union Of India And Others
2026 Latest Caselaw 844 Tri

Tripura High Court

Sri Krishna Jamatia vs Union Of India And Others on 20 February, 2026

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                         WP(C) No.675 of 2025

      Sri Krishna Jamatia
                                                                     ---- Petitioner(s)
                                                Versus
      Union of India and others
                                                                   ----Respondent(s)

For Petitioner(s) : Mr. Kundan Pandey, Adv. For Respondent(s) : Mr. Bidyut Majumder, D.S.G.I.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

20/02/2026

Learned Counsel, Mr. Kundan Pandey appears on behalf

of the petitioner and seeks time to file rejoinder.

Request is considered.

Learned D.S.G.I, Mr. Bidyut Majumder appears on

behalf of the respondents.

List the matter on 22.04.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.21 14:57:34 -08'00' Deepshikha