Sri Nayan Kumar Debbarma & Anr vs Sri Madhusudhan Debbarma
2026 Latest Caselaw 838 Tri

Tripura High Court

Sri Nayan Kumar Debbarma & Anr vs Sri Madhusudhan Debbarma on 20 February, 2026

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                                                         HIGH COURT OF TRIPURA
                                                            _A_G_A_R_T_A_L_A_
                                                     IA No. 03 of 2025 in CRP No.38 of 2025


                 Sri Nayan Kumar Debbarma & anr
                                                                                   ...... Applicant/Petitioner(s)
                                                                VERSUS
                 Sri Madhusudhan Debbarma
                                                                        ....... Respondent(s)

For Applicant/Petitioner(s) : Mr. Sudipta Sekhar Debnath, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

=O=R=D=E=R= 20.02.2026 Notice issued to the proposed party in this interlocutory

application has been served on 19.02.2026.

List the matter on 11.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.21 04:21:15 -08'00'