Md. Kabir Hussain vs Sri Nihar Deb Kanungo
2026 Latest Caselaw 837 Tri

Tripura High Court

Md. Kabir Hussain vs Sri Nihar Deb Kanungo on 20 February, 2026

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                                                           HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                               CRP No. 04 of 2026
              MD. Kabir Hussain
                                                                                               ...... Petitioner(s)
                                                                 VERSUS
              Sri Nihar Deb Kanungo
                                                                                            ....... Respondent(s)

For Petitioner(s) : Mr. Sisir Chakraborty, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

20.02.2026 None appears for the respondent.

List the matter on 10.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.21 04:16:08 -08'00'