Mr. I Chakraborty vs Mr. Bidyut Majumder
2026 Latest Caselaw 817 Tri

Tripura High Court

Mr. I Chakraborty vs Mr. Bidyut Majumder on 19 February, 2026

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                                                             HIGH COURT OF TRIPURA
                                                               _A_G_A_R_T_A_L_A_
                                                              WP(C)(PIL) No.05 of 2017
                                                                Court on own motion

                                                                 VERSUS
              The Union of India
                                                                                             .......Respondent(s)

For Petitioner(s) : Mr. I Chakraborty, Amicus Curiae.

For Respondent(s) : Mr. Bidyut Majumder, Dy, S.G.I., Mr. Kohinoor N Bhattacharyya, G.A, Mrs. Pinki Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

19/02/2026

At the request of learned Government Advocate, list on

26.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.19 04:04:36 -08'00'