The Deputy Chief Engineer(Con-2) vs .
2026 Latest Caselaw 810 Tri

Citation : 2026 Latest Caselaw 810 Tri
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The Deputy Chief Engineer(Con-2) vs . on 19 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                                         Page 1 of 1




                                                               HIGH COURT OF TRIPURA
                                                                       AGARTALA
                                                                    IA NO.01 OF 2025
                                                                IN LA. APP. NO.73 OF 2025

                              The Deputy Chief Engineer(Con-2)
                              Vs.
                              Sri Ganesh Dey and ors.

               Present:-
                              For the Applicant(s)                 : Mr. B. Majumder, Deputy SGI.

                              For the Respondent(s)                : Mr. P. Gautam, Sr. G.A.

HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 19.02.2026

This present application has been filed for condoning a delay of 526 days in preferring the connected appeal.

Heard.

For the reasons stated in the affidavit appended to the application, this present interlocutory application stands allowed and the delay stands condoned.

DR. T. AMARNATH GOUD, J

Suhanjit

RAJKUMAR SUHANJIT SINGHA SUHANJIT SINGHA Date: 2026.02.19 16:27:18 +05'30'

Download the LatestLaws.com Mobile App